Madhya Pradesh High Court
Smt. Gurjeet Keer vs Smt. Raminder Kaur Keer on 14 July, 2018
1 WP-13886-2016 The High Court Of Madhya Pradesh National Lok Adalat WP-13886-2016 (SMT. GURJEET KEER Vs SMT. RAMINDER KAUR KEER) 5 Jabalpur, Dated : 14-07-2018 List this matter before Regular Bench. Learned counsel for the parties shall apprise the Court whether Civil Suit No.5B/14 is restored in view of information given by Civil Judge, Burhanpur vide letter dated 12/4/2018.
(SUJOY PAUL) (ATULANAND AWASTHI )
MEMBER MEMBER
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Digitally signed by REENA H
REENA H
SHARMA
DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=482001, st=Madhya SHARMA Pradesh, 2.5.4.20=e9aa19147bc19edeb6d0fc8 d2fdb2329b6e856ed33cfd7a510d22 026ca2ab440, cn=REENA H SHARMA Date: 2018.07.19 11:32:35 +05'30'