Section 253B in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
253B. Functions of the Committee.
- The functions of the Library Committee shall be-(1)to consider and advise on such matters concerning the Rajasthan Legislative Assembly Library as may be referred to it by the Speaker from time to time;(2)to consider suggestions for the improvement of the Rajasthan Legislative Assembly Library;(3)to assist members of Assembly in fully utilising the services provided by the Library.(m)Committee on Welfare of Scheduled Castes
