Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 253B(3)] [Section 253B] [Entire Act]

State of Rajasthan - Subsection

Section 253B(3)(m) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(m)Committee on Welfare of Scheduled Castes