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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of Mizoram - Subsection

Section 187(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)If there are more petitioners than one, no application to withdraw petition shall be made, except with the consent of all the petitioners.