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[Cites 0, Cited by 0] [Section 63A(2)] [Section 63A] [Entire Act]

State of Rajasthan - Subsection

Section 63A(2)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)Part II of Form 14C completed in other respects and signed by the counting supervisor and also by the candidates or their election agents or their counting agents present; and