Section 63A(2) in The Rajasthan Municipalities (Election) Rules, 1994
(2)As the votes polled by each candidate are displayed on the control unit, the returning officer shall have,-(a)the number of such votes recorded separately in respect of each candidate in Part-11 of Form 14C;(b)Part II of Form 14C completed in other respects and signed by the counting supervisor and also by the candidates or their election agents or their counting agents present; and(c)Corresponding entries made in a result sheet in Form 21 and the particulars so entered in the result sheet announced.
