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[Cites 0, Cited by 0] [Section 199(3)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(3)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)normal working of trains on the lines for which block was taken, shall commence only after obtaining assurance from the supervisor as in clause (c) of sub-rule (3) of the rule199;