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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)When the train is ready to return,- (a) The supervisor-in-charge before leaving the site shall take permission of the station master of station in advance or in rear where the train is to arrive as per authority through the approved means of communication;
(b)on getting the information from the supervisor in-charge of the material train, the station master on duty shall arrange for reception of the train;
(c)the supervisor on arrival of the train at the station shall confirm to the station master in writing against the relevant entry in train signal register that the section has been cleared of the obstruction after completion of work and the whole of the train has arrived;
(d)normal working of trains on the lines for which block was taken, shall commence only after obtaining assurance from the supervisor as in clause (c) of sub-rule (3) of the rule199;
(e)in case axle counter fails due to counting mismatch during working of material or departmental train; track maintenance machines, tower wagon, rail cum road vehicle, resetting of axle counter can be done by station master as per laid-down procedure; and
(f)in case axle counter fails due to damage of axle counter equipment, cable etc. especially during working of material train, track maintenance machines, resetting of axle counter will not restore normal functioning of axle counter. In such cases, signal maintenance staff will have to attend and rectify the damaged equipment, cable etc. before normal functioning of axle counters is restored.