Section 3(2) in Telangana Members of Police Force (Regulation of Transfers) Act, 1985
(2)The Government may make rules for the regulation of transfer of members of police force from one part of the State to another part within the State of [Telangana] [Substituted by G.O.Ms.No. 45, Law (F) Department, dated 01.06.2016.] by such authority as may be prescribed.
