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Union of India - Section

Section 43 in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982

43. Sittings of the Tribunal.

(1)The Tribunal shall not ordinarily hold sittings on Saturdays, nor on any Sundays and other public holidays.
(2)[ The sitting hours of the Tribunal shall ordinarily be as under :In New Delhi, Bombay and MadrasFrom 10.30 A.M. to 1.30 P.M. and from 2.15 P.M. to 4.45 P.M.In CalcuttaForm 10.15 A.M. to 1.15 P.M. and from 2.00 P.M. to 4.30 P.M.] [Substituted by CEGAT Order No.I/94, dated 27th September, 1994.]