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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982

(2)[ The sitting hours of the Tribunal shall ordinarily be as under :In New Delhi, Bombay and MadrasFrom 10.30 A.M. to 1.30 P.M. and from 2.15 P.M. to 4.45 P.M.In CalcuttaForm 10.15 A.M. to 1.15 P.M. and from 2.00 P.M. to 4.30 P.M.] [Substituted by CEGAT Order No.I/94, dated 27th September, 1994.]