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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)In case of non-availability of experienced persons mentioned in (1) to (5) above in any subject, the Chairman shall be competent to allow relaxation in the required condition of experience.