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State of Goa - Section

Section 34 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

34. Qualifications for appointment on the Paper-Setters' Panel.

(1)A person to be appointed as a paper-setter in a subject for SSC Examination shall fulfil the following conditions-
(a)He/She should have offered that subject for the degree examination.
(b)He/She should have at least 10 years experience of teaching the subject for which question paper shall be set, to the top classes viz. VIII, IX and or X of a secondary school or any of the classes in a higher secondary school or recognised Training Institution for Primary or Secondary teachers.
(c)He/She should have experience as an Examiner for at least five times at the secondary school certificate examination held by any Examining body during the preceding 10 years.
(d)He/She shall be a person who is in touch with the teaching of the subject to the top classes (VIII, IX and/or X) in a secondary school or recognised training institution for more than 3 preceding years.
(2)A person to be appointed as Chairman of the Panel of Paper-Setters (CPSP) in a subject for SSC Examination, shall in addition to (a), (b), (c) and (d) in (1) above, have an experience of setting a question paper in the subject at least thrice during the preceding ten years.
(3)A person to be appointed as a Translator in a subject for SSC Examination shall have the qualification and experience as specified for a Paper-Setter. He/She shall be well-versed in both the languages concerned with the translation.
(4)A person to be appointed as a paper-setter in a subject for HSSC Examination shall fulfil the following conditions,-
(a)He/She should have offered that subject for the degree examination.
(b)He/She should have Master's Degree in the subject.
(c)He/She should have at least 10 years experience of teaching the subject in a higher secondary school.
(d)He/She should have an experience as an Examiner for at least five times at the higher secondary school certificate examination held by any Examining body during the preceding 10 years.
(e)He/She shall be a person who is in touch with the teaching of the subject in a higher secondary school for more than 3 preceding years.
(5)A person to be appointed as Chairman of the panel of Paper-setters (CPSP) in a subject for HSSC Examination shall in addition to (a), (b), (c), (d) and (e) in (4) above, have an experience of setting a question paper in the subject at least thrice during the preceding ten years.
(6)In case of non-availability of qualified persons mentioned in (1) to (5) above in any subject, the concerned Board of Studies shall be competent to recommend relaxation in the required qualification, subject to the approval by the Executive Council and the Board.
(7)In case of non-availability of experienced persons mentioned in (1) to (5) above in any subject, the Chairman shall be competent to allow relaxation in the required condition of experience.