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State of Uttar Pradesh - Section

Section 14 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

14. Determination of Vacancies.

- The appointing authority shall determine, the number of vacancies to be filled during the course of the year as also the number of the vacancies to be reserved for candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under rule 6 and intimate to the Commission the vacancies to be filled through them.