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Union of India - Section

Section 2 in The Protection Of Plant Varieties And Farmers' Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009

2. Definitions .-(1) In these regulations, unless the context otherwise requires,-

(a)"Act" means the Protection of Plant Varieties and Farmers' Rights Act, 2001;(b)"Journal" means the Plant Variety Journal of India;
(2)All other words and expressions used in these regulations and not defined, but defined in the Act, shall have the meanings respectively assigned to them in the Act.