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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Protection Of Plant Varieties And Farmers' Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009

(2)All other words and expressions used in these regulations and not defined, but defined in the Act, shall have the meanings respectively assigned to them in the Act.