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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Merchant Shipping (Medical Examination) Rules, 2000

(b)[ seafarers employed or engaged in any capacity on board ship as part of ship's complement including young persons.] [Substituted by Notification No. G.S.R. 128 (E), dated 29.1.2016 (w.e.f. 19.1.2000).]