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Union of India - Section

Section 3 in The Merchant Shipping (Medical Examination) Rules, 2000

3. Application.

- These rules shall apply to, -
(a)Masters, officers and ratings; and
(b)[ seafarers employed or engaged in any capacity on board ship as part of ship's complement including young persons.] [Substituted by Notification No. G.S.R. 128 (E), dated 29.1.2016 (w.e.f. 19.1.2000).]