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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

(b)The expression 'Shop and Commercial establishment' have respectively the meaning assigned to them in the Uttar Pradesh Dookan Aur Vanijya Adhisthan Adhiniyam, 1962.