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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(1)(b) in Kerala Electricity Supply Code, 2005

(b)Removing where a supply of electricity is no longer required, or where the Licensee is authorised to take away and cut off such supply, any electric supply lines meters, fittings, works or apparatus belonging to the Licensee.