Madhya Pradesh High Court
The State Of Madhya Pradesh vs Yash Jain on 3 January, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 MCRC-20014-2020 The High Court Of Madhya Pradesh MCRC No. 20014 of 2020 (THE STATE OF MADHYA PRADESH Vs YASH JAIN) Gwalior, Dated : 03-01-2022 Shri A.P.S. Tomar, learned counsel for the State.
Call for the record of the Court below. List thereafter.
(G.S. AHLUWALIA) JUDGE shanu* Digitally signed by SHANU RAIKWAR Date: 2022.01.03 15:54:40 -08'00'