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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Yash Jain on 3 January, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 MCRC-20014-2020 The High Court Of Madhya Pradesh MCRC No. 20014 of 2020 (THE STATE OF MADHYA PRADESH Vs YASH JAIN) Gwalior, Dated : 03-01-2022 Shri A.P.S. Tomar, learned counsel for the State.

Call for the record of the Court below. List thereafter.

(G.S. AHLUWALIA) JUDGE shanu* Digitally signed by SHANU RAIKWAR Date: 2022.01.03 15:54:40 -08'00'