Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Nagaland - Subsection Section 23(2) in The Nagaland University Act, 1989 (2)The constitutions of the Planning Board, term of office of its members and its powers and functions shall be prescribed by the Statutes.
