Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 23 in The Nagaland University Act, 1989 23. The Planning Board. (1)The Planning Board shall be the principal planning body of the University.(2)The constitutions of the Planning Board, term of office of its members and its powers and functions shall be prescribed by the Statutes.
