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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(p) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(p)"Play School" means any unaided private play school not receiving any kind of aid or grant to meet expenses from the State Government or the local authority imparting ECE to children in age group of 3-6 years.