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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(5) in The Coal Mines Regulations, 2011

(5)Where in any shaft, ladders are used as a means of ingress or egress of persons employed in a mine, every such ladder shall -
(i)be of strong construction;
(ii)be securely fixed in the shaft at an inclination of not more than 80 degrees from the horizontal;
(iii)be made continuous or without perceptible overlapping or break except at platforms which shall be provided at intervals of not more than nine metres;
(iv)project at least one metre above the mouth of the shaft, and above every platform, except where strong holdfasts or handrails are provided;
(v)have rungs equally spaced and at a sufficient distance from the wall or any timber to ensure proper foothold; and
(vi)be maintained in good repair.