Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(5)] [Section 74] [Entire Act] Union of India - Subsection Section 74(5)(ii) in The Coal Mines Regulations, 2011 (ii)be securely fixed in the shaft at an inclination of not more than 80 degrees from the horizontal;