Himachal Pradesh High Court
Sudershan & Ors. vs . Divisional Commissioner Shimla & Ors. on 20 July, 2022
Bench: Sabina, Satyen Vaidya
Sudershan & Ors. vs. Divisional Commissioner Shimla & Ors.
.
CWP No. 206 of 2019.
20.07.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 and 2.
Mr. Neeraj Gupta, Senior Advocate, with Mr. Ajeet Jaswal, Advocate, for respondent No.3.
Learned r counsel for the petitioners has submitted that the rejoinder to the reply, filed by respondents No.1 and 2, has already been filed in the office. However, the same is not available on record.
Office is directed to trace and place the same on record.
List again on 5th September, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
20th July, 2022.
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