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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Andhra Pradesh Para Medical Board Act, 2006

(1)There shall be maintained separate registers for Medical Laboratory Technicians, Ophthalmic Assistants, ECG Technicians, EEG Technicians / EMG Technicians and Radiographic Technicians and such other Para medical Technicians declared as such by the Government.