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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(1)(i) in The Himachal Pradesh Police Act, 2007

(i)knowingly contravenes or fails to follow the provisions of any law or any rule or instruction made thereunder, in the discharge of his official duties, with the intention of giving undue benefit or causing harm to any person; or