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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(2)Different standards may be prescribed for different categories referred to in subsection (1):Provided that in prescribing the standards for clinical establishments, the Government shall have regard to the local conditions.Procedure For Registration