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State of Goa - Section

Section 10 in Goa Clinical Establishments (Registration and Regulation) Act, 2019

10. Classification of Clinical Establishments.

(1)Clinical establishments of different systems shall be classified into such categories as may be prescribed.
(2)Different standards may be prescribed for different categories referred to in subsection (1):Provided that in prescribing the standards for clinical establishments, the Government shall have regard to the local conditions.Procedure For Registration