Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)General. - The materials, principles, methods and details of design and construction of foundations and supports of vessels shall comply with approved specifications, standards or codes.