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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(12) in Memorandum of Settlement Regarding the Engineering Industries of Bihar

(12)Both the parties hereby solemnly pledge that during the period of this agreement there shall be industrial peace in the Engineering Factories in Bihar. The difference, if any, arising out of the terms and conditions of employment shall be resolved at the unit level through bi-partite negotiations failing which the parties shall have recourse to constitutional means for a settlement.