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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(c) in Madhu Babu Pension Yojana Rules, 2008

(c)Verification of Application : On receipt of the application the B.D.O. of the Block will get it entered in the Register in Form-MBPY-II through the Social Educational Organizer. He shall then cause it to be enquired through the concerned Extension Officer of the Block who has been assigned with the concerned Gram Panchayat/Urban Body for supervision. In case of urban areas the assistance of the Executive Officer of the Municipality/N.A.C. may be taken by the Extension Officer for enquiry of the application.