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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of West Bengal - Subsection

Section 71(2) in West Bengal Municipal (Building) Rules, 2007

(2)Any chimney shall be built at least 0.9 metre above any flat roof :Provided that the top of any chimney shall not be below the top of any adjacent wall and, in the case of a sloping roof, the top of the chimney shall not be less than 0.6 metre above the ridge thereof in which the chimney penetrates.