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State of West Bengal - Section

Section 71 in West Bengal Municipal (Building) Rules, 2007

71. Chimney.

— (1) Any chimney shall conform to the requirements of the latest version of BIS 1645-I 960 Code of Practice for fire safety of buildings (general) : chimneys, flues, flue pipes and hearths.
(2)Any chimney shall be built at least 0.9 metre above any flat roof :Provided that the top of any chimney shall not be below the top of any adjacent wall and, in the case of a sloping roof, the top of the chimney shall not be less than 0.6 metre above the ridge thereof in which the chimney penetrates.