Section 3(1)(A) in The Nathdwara Temple Rules, 1973

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State of Rajasthan - Subsection

Section 3(1)(A) in The Nathdwara Temple Rules, 1973

(A)Immovable property including temple buildings, Dharamshalas. other residential buildings, plots, Jagir lands, muafis Agricultural or pastoral lands. Gardens, etc.:

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State of Rajasthan - Subsection

Section 3(1)(A) in The Nathdwara Temple Rules, 1973