(1)The Board shall prepare and maintain up-to-date inventories of all immovable property as well as of moveable property of non-perishable nature of which the administration vests in the Board in the following parts:-(A)Immovable property including temple buildings, Dharamshalas. other residential buildings, plots, Jagir lands, muafis Agricultural or pastoral lands. Gardens, etc.:(B)Temple jewellery:(C)Other moveable property of non-perishable and non-consumable nature (other than cash, cheques, securities for money, negotiable instruments etc.)
