Section 36(1) in The Global Open University (Nagaland) Act, 2006
(1)The following shall be the members of the Academic Council:(i)The Vice Chancellor shall be the ex officio Vice-Chairman;(ii)The senior most Dean/Head of Department/Faculty of the University as the ex officio Vice Chairman;(iii)The Director in-charge of the operations in Nagaland shall be an ex officio member;(iv)Four professors of the University to be nominated by the Vice-Chancellor who shall be ex officio members;(v)The Finance Officer shall be an ex officio member;(vi)Four external experts to be nominated by the Pro Chancellor who shall be members;(vii)The Dean/Head of Department/Faculty concerned with the subject matter under discussion shall be co-opted as member; and(viii)The Registrar shall be the ex officio Secretary.
