Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 16 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013 16. Waiting list. - The Board or the Authority shall prepare a waiting list of qualified candidates which shall contain 20% of total number of vacancies advertised for.
