Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Odisha - Subsection Section 106(1) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989 (1)The Commissioner of Excise may issue written instructions providing for any supplementary matters arising out of Chapters I to IV of these Rules.
