Section 106 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989
106. Power to issue supplementary instructions.
(1)The Commissioner of Excise may issue written instructions providing for any supplementary matters arising out of Chapters I to IV of these Rules.(2)The Director of Health Services or Drugs Controller may issue written instructions providing for any supplementary matters arising out of Chapter V of these Rules.
