Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)Railway Administration shall be responsible for supply, battery renewal, and safe custody of such flasher lights, and for ensuring that their use has been properly understood.H - On Board Signals