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Union of India - Section

Section 45 in The Dedicated Freight Corridor Railway General Rules, 2018

45. Knowledge and possession of Amber flasher light.

(1)Every railway servant, on whom the duty of protecting train lies, shall keep requisite number of portable amber flasher light in his possession.
(2)Every railway servant concerned with the use of amber flasher light signal shall have correct knowledge of their use and see that railway servant in his charge also have the correct knowledge of the same.
(3)Railway Administration shall be responsible for supply, battery renewal, and safe custody of such flasher lights, and for ensuring that their use has been properly understood.H - On Board Signals