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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(6)(d) in Bihar Agricultural University Act, 2010

(d)shall be responsible for the maintenance of the accounts of the University in the form and manner as approved by the Board and keep constant watch on the state of cash and bank balance and on the state of investment.