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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(4)(f) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(f)impart livelihoods training for children with a focus on productivity to motivate the child to learn new skills and to attend certification programmes;