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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(4) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(4)Functions and role of Home Committees:The Home Committee shall:
(a)Prepare the micro-plans for the institution including projection and utilisation of required budgets for administering the Home and implementing requisite programmes for all round development of the children;
(b)work on the standardisation of the education system including vocational training, in the Home, to provide quality education.
(c)provide for retraining of present teachers/instructors, deputation of new teachers/instructors, from other Departments or engage suitable instructors from other sources on contract basis where required, procurement of study material and raw material;
(d)Introduce bridge schools for older children who had little or no formal education.
(e)impart life skills education in terms of leadership and personality development as an integral part of the child's education and reintegration;
(f)impart livelihoods training for children with a focus on productivity to motivate the child to learn new skills and to attend certification programmes;
(g)provide counselling with trained and competent counsellors, who are qualified in social work, Psychology, Sociology or Home Science.
(h)take care of the children day and night.