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State of Haryana - Section

Section 43 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

43. Annual returns [Section 23(2)].

- The Superintendent shall submit to the Chief Inspector a report on the administration of his/her protective home for the previous year not later than the 15th May of each year in Form XVII (in the form prescribed by the State Government). The Chief Inspector shall send annually to the State Government in the first week of July each year a report on the working of these rules together with his remarks, if any.