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[Cites 0, Cited by 0] [Section 11A(5)] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(5)(d) in Rajasthan High Court Staff Service Rules, 2002

(d)Method of Evaluation of Transcribed sheets.- (1) The mistakes shall be counted as full or partial mistakes, as the case may be.-