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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxxvi) in Plant Quarantine (Regulation of Import into India) Order, 2003

(xxxvi)[ Commodity – A type of plant, plant product, or other article being moved for trade or other purpose .] [Inserted by Notification No. S.O. 2286(E), dated 4.6.2018.]